Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 22 in The Bengal Land-Revenue Settlement Regulation, 1822 22. Extension of Sections 18 and 19 of Regn. 8 of 1819. - Repealed by Act 10 of 1859.
