Punjab-Haryana High Court
Amarnath And Others vs State Of Haryana And Others on 27 October, 2020
Bench: Rajan Gupta, Karamjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP-31562-2019 (O & M)
Date of decision: 27.10.2020
Amar Nath and ors.
.... Petitioner(s)
V/s
State of Haryana and ors.
...Respondent(s)
CORAM: HON'BLE MR. JUSTICE RAJAN GUPTA
HON'BLE MR. JUSTICE KARAMJIT SINGH
Present: Mr. Sarvjit Singh Khurana, Advocate, for the petitioner(s).
Mr. Ankur Mittal, Addl.A.G., Haryana,
*****
RAJAN GUPTA , J. (Oral)
Due to prevailing situation of COVID-19, matter has been heard through Video Conferencing.
Vide separate order of even date, passed in CWP-22541-2017 titled as 'Kamal Kumar Gupta versus The State of Haryana and others', this petition has also been disposed of. For orders, see CWP-22541-2017.
(RAJAN GUPTA) JUDGE (KARAMJIT SINGH) JUDGE October 27, 2020 sukhpreet Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 28-10-2020 21:26:31 :::