Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(d) in The Industrial Reconstruction Bank Of India Act, 1984

(d)such expenditure arising out of, or in connection with, the administration and application of the Fund as may be determined by the Board.