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State of Uttar Pradesh - Section
Section 352 in Rules under the United Provinces Excise Act, 1910
352. Hours of sale.
- The hours for retail sale of foreign liquor under the following licences shall be as noted against each :| (a) | Shop licence for consumption "on and off" thepremises (F.L. 4). | From 12.00 hours to 2.00 P.M. and 6.00 P.M. to8.00 P.M. except that the sale of "off" the premiseswill be allowed from 12.00 hours to 10.00 P.M. |
| (b) | Shops licence for consumption "off" the premises(F.L. 5) | From 12.00 hour to 10.00 P.M. |
| (c) | Hotel licence (F.L. 6) | Sunrise to 2.00 P.M. and from 5.00 P.M. to 11.00P.M. to bona fide residents; but any time in rooms occupied byresidents or reserved for them. |
| (d) | Restaurant or hotel bar licences (F.L. 7). | Noon to 3 P.M. and from 6 P.M. to 11 P.M. onweek days except Saturdays and up to 12 midnight on Saturdays. |
| Note.- Sales may be made at any time tobona fidepassengers by air by licensee holding a restaurant licence at anaerodrome. | ||
| (e) | Railway refreshment rooms or dining-car licences (F.L. 8) | At any time tobona fidetravellers. |
| (f) | Canteen tenant licence (F.L. 9) and Unit Canteen licence (F.L.9-A). | Such time as may be fixed by the militaryauthorities. |
| (g) | Occasional licence (F.L. 11) | Such time as may be fixed by the Collector. |
| (h) | Theatre or cinema bar licence (F.L. 12). | In the case of theatres, no sale will bepermitted after 11 P.M. except on Saturdays when sales maycontinue up to 12 P.M. In the case of cinemas, there will be nosale after the interval in the last performance except onSaturdays when sales will be permitted for half an hour after theperformance ends or until 12 P.M. whichever is earlier. The saleof foreign liquor is also prohibited between 2 P.M. and 6 P.M. |