Bombay High Court
Gurudatta Shikshan Prasarak Mandal And ... vs The Director Of Education (Secondary) ... on 25 November, 2016
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5134 OF 2015
Gurudatta Shikshan Prasarak Mandal And Ors. ....Petitioner
V/S
The Director Of Education (secondary) And Ors. ....Respondent
Smt Kumud A Bhatia For Petitioner Mr Sanjiv A Sawant R.no. 4 Ms Nisha Mehra Government Pleader Writ Cell R.no. 1 To 3 And 7 For Respondent CORAM : SHANTANU S. KEMKAR & PRAKASH D. NAIK, JJ DATE : 25th November, 2016 P.C. :
Stand over to 23/01/2017.
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