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Bombay High Court

Gurudatta Shikshan Prasarak Mandal And ... vs The Director Of Education (Secondary) ... on 25 November, 2016

Author: Prakash D. Naik

Bench: Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5134 OF 2015

 Gurudatta Shikshan Prasarak Mandal And Ors.       ....Petitioner
             V/S
 The Director Of Education (secondary) And Ors. ....Respondent

Smt Kumud A Bhatia For Petitioner Mr Sanjiv A Sawant R.no. 4 Ms Nisha Mehra Government Pleader Writ Cell R.no. 1 To 3 And 7 For Respondent CORAM : SHANTANU S. KEMKAR & PRAKASH D. NAIK, JJ DATE : 25th November, 2016 P.C. :

Stand over to 23/01/2017.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/11/2016 ::: Downloaded on - 15/09/2021 16:12:40 :::