Calcutta High Court
Compair Equiments Co vs Aska Equipments Ltd on 9 December, 2013
Author: Ashim Kumar Banerjee
Bench: Ashim Kumar Banerjee
ORDER SHEET
APOT 439/2003
CS 66/2003
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
COMPAIR EQUIMENTS CO.
Versus
ASKA EQUIPMENTS LTD.
BEFORE:
The Hon'ble JUSTICE ASHIM KUMAR BANERJEE
The Hon'ble JUSTICE DEBANGSU BASAK Date : 9th December, 2013.
The Court : Papers are not traceable. None appears in support of the appeal. The appeal be treated as disposed of without any order as to costs.
(ASHIM KUMAR BANERJEE, J.) (DEBANGSU BASAK, J.) dg/