Delhi High Court - Orders
M/S. Rmc Ready Mix (India) vs Neotech Infra Developers Pvt. Ltd on 12 March, 2020
Author: Prateek Jalan
Bench: Prateek Jalan
$~C5, 6, 7, 25 & 34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
5
+ CCP(CO.) 20/2017
M/S. RMC READY MIX (INDIA) ..... Petitioner
Through: Mr. V. K. Monga, Advocate
versus
NEOTECH INFRA DEVELOPERS PVT. LTD. ..... Respondent
Through: None
6
+ CO.PET. 382/2013, CO.APPL. 1244/2013
RMC READY MIX (INDIA) ..... Petitioner
Through: Mr. V. K. Monga, Advocate
versus
NEOTECH INFRA DEVELOPERS PVT LTD ..... Respondent
Through: None
7
+ CCP(CO.) 21/2017
M/S RMC READY MIX (INDIA) ..... Petitioner
Through: Mr. V. K. Monga, Advocate
versus
MR. I.P.KAPOOR & ORS. ..... Respondents
Through: Mr. Ankit Jain, Advocate
25
+ CO.PET. 759/2014, CO.APPL. 978/2018, CO.APPL. 174/2020
OLR 227/2019, OLR 44/2020
M/S RMC READY MIX (INDIA) ..... Petitioner
Through: Mr. V. K. Monga, Advocate
CCP(CO.) 20/2017 and other connected matters page 1 of 2
versus
M/S CLARION PROJECTS PVT. LTD. ..... Respondent
Through: None
34
+ CO.PET. 763/2016, CO.APPL. 3161/2016, OLR 282/2019
RMC READY MIX (INDIA) ..... Petitioner
Through: Mr. V. K. Monga, Advocate
versus
V.K.AGGARWAL AND
COMPANY PVT.LTD. & ANR ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.03.2020 List on 07.07.2020.
PRATEEK JALAN, J MARCH 12, 2020 'j'/s CCP(CO.) 20/2017 and other connected matters page 2 of 2