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Delhi High Court - Orders

M/S. Rmc Ready Mix (India) vs Neotech Infra Developers Pvt. Ltd on 12 March, 2020

Author: Prateek Jalan

Bench: Prateek Jalan

$~C5, 6, 7, 25 & 34
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
5
+    CCP(CO.) 20/2017
       M/S. RMC READY MIX (INDIA)               ..... Petitioner
                    Through: Mr. V. K. Monga, Advocate

                                       versus


       NEOTECH INFRA DEVELOPERS PVT. LTD.                         ..... Respondent
                    Through: None
6
+      CO.PET. 382/2013, CO.APPL. 1244/2013

       RMC READY MIX (INDIA)                                      ..... Petitioner
                   Through:                    Mr. V. K. Monga, Advocate

                                       versus

       NEOTECH INFRA DEVELOPERS PVT LTD                           ..... Respondent
                    Through: None
7
+      CCP(CO.) 21/2017

       M/S RMC READY MIX (INDIA)                ..... Petitioner
                    Through: Mr. V. K. Monga, Advocate

                                       versus

       MR. I.P.KAPOOR & ORS.                                     ..... Respondents
                      Through:                 Mr. Ankit Jain, Advocate
25
+      CO.PET. 759/2014, CO.APPL. 978/2018, CO.APPL. 174/2020
       OLR 227/2019, OLR 44/2020

       M/S RMC READY MIX (INDIA)                ..... Petitioner
                    Through: Mr. V. K. Monga, Advocate

CCP(CO.) 20/2017 and other connected matters                            page 1 of 2
                                        versus

       M/S CLARION PROJECTS PVT. LTD.                             ..... Respondent
                     Through: None
34
+      CO.PET. 763/2016, CO.APPL. 3161/2016, OLR 282/2019

       RMC READY MIX (INDIA)                                      ..... Petitioner
                   Through:                    Mr. V. K. Monga, Advocate

                                       versus

    V.K.AGGARWAL AND
    COMPANY PVT.LTD. & ANR                                       ..... Respondents
                  Through: None
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN

                             ORDER

% 12.03.2020 List on 07.07.2020.

PRATEEK JALAN, J MARCH 12, 2020 'j'/s CCP(CO.) 20/2017 and other connected matters page 2 of 2