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State of Rajasthan - Section

Section 265 in Rajasthan Municipalities Act, 2009

265. Using offensive manure etc.

- Whoever, except with the written permission of the Municipality and in the way, if any, enjoined in such permission, stores or uses night-soil or other manure of substance emitting an offensive smell shall be punished with fine which shall not be less than one thousand rupees but which may extend to two thousand rupees.