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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(10)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iv)If, after considering the representation received from the school, the Executive Council is satisfied that the school is no longer fit for continuation of its recognition it shall submit its recommendations in this behalf to the Board and the Board after due consideration at its next meeting shall, if satisfied, direct the Secretary.