Section 11(1) in The Rajasthan University of Health Sciences Act, 2005
(1)The Vice-chancellor shall be a wholetime salaried officer of the University and shall be appointed by the Chancellor, on the advice of the State Government upon recommendation of a Selection Committee consisting of-(a)one person nominated by the Board not being a person connected with the University or any constituent or affiliated college;(b)one person to be nominated by the Chancellor who shall also be the convener of the Committee;(c)three Secretaries to the Government nominated by the State Government.
