Section 2(m) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
(m)"public place" means any place which is open to use a and enjoyment of the public whether it is actually used or enjoyed by the public or not and includes a road, street, market, house gully or way, whether a thoroughfare or not, and any other place to which public are granted access or have a right to resort or over which they have a right to pass.
