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State of Kerala - Section
Section 44 in Sree Sankaracharya University of Sanskrit Act, 1994
44. [ [Omitted by Act No. 1 of 2005.]
***]| 44. Publication in the Gazette.- All Statutes, Ordinances and Regulations made under this Act and the appointment of the Vice-Chancellor, the Principal, Dean of Studies and the Registrar shall be published in the Gazette. |