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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(4)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)As regard return salutes, ships will be guided by Regulation 24, sub-regulation (2) or Regulation 42, sub-regulation (2)(b), whichever is applicable, according to whether the salute has been fired by a ship of the same nation or by a foreign ship.