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Union of India - Section

Section 15 in Bharatiya Sakshya Adhiniyam, 2023

15. Admission defined.

An admission is a statement, oral or documentary or contained in electronic form, which suggests any inference as to any fact in issue or relevant fact, and which is made by any of the persons, and under the circumstances, hereinafter mentioned.[Similar to Section 17 from Old IEA-Also Refer]