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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(6)(v) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(v)The walls and floors of the basement shall be water-tight and be so designed that the effect of the surrounding soil and moisture, if any are taken into account in design and adequate damp proofing treatment is given;