Rajasthan High Court - Jodhpur
M/S. Shree Rajasthan Syntex Limited vs The Commisssioner, Cus. And Ex. And Ors on 26 April, 2019
Bench: Sangeet Lodha, Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Review Petition No. 26/2018
M/s Reliance Chemotex Industries Ltd.
----Petitioner
Versus
The Commissioner, Cumtoms And Cen. Excise
----Respondent
Connected With
D.B. Central/excise Appeal No. 26/2017
M/s. Shree Rajasthan Syntex Limited,
----Petitioner
Versus
The Commisssioner, Cus. And Ex. And Ors.
----Respondent
D.B. Central/excise Appeal No. 113/2017
M/s Reliance Chemotex Industries Ltd.
----Petitioner
Versus
The Commissioner, Customs And C.e. And Ors.
----Respondent
D.B. Central/excise Appeal No. 140/2017
M/s Shree Rajasthan Syntex Limited
----Petitioner
Versus
The Commissioner Appeals C.c. E.and Ors.
----Respondent
D.B. Central/excise Appeal No. 141/2017
M/s Shree Rajasthan Syntex Limited
----Petitioner
Versus
The Commissioner Appeals C.c. E.and Ors.
----Respondent
D.B. Central/excise Appeal No. 182/2017
M/s Shree Rajasthan Syntex Limited
----Petitioner
Versus
The Comm. Custom And Central Excise And Ors.
----Respondent
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(2 of 2) [CRW-26/2018]
For Petitioner(s) : Mr. Niraj Kumar Jain.
For Respondent(s) : Mr. Rajvendra Saraswat.
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 26/04/2019 Let the excise appeals be listed for hearing in due course alongwith D.B. Civil Review Petition No. 26/2018.
(ABHAY CHATURVEDI),J (SANGEET LODHA),J 23 to 28 -DJ/-
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