Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Tamilnadu - Subsection Section 92(c) in Tamil Nadu Educational Rules (c)Converts to Christianity or to any other religion from the communities included in Groups I, II, IV and V of Appendix 17-A below shall be eligible for full-fee remissions in colleges.
