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Orissa High Court

Krushna Ch. Mohapatra vs Aska Co-Op. Sugar Industries on 18 September, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C) No. 20092 of 2017
                                  Krushna Ch. Mohapatra                 ........    Petitioner(s)
                                                                           Mr. K.A. Guru, Adv.
                                                          -Versus-

                                  Aska Co-Op. Sugar Industries
                                  Ltd. & Anr                            .......... Opposite Parties
                                                                            Mr. D. Mohapatra, ASC
                                                CORAM:
                                                DR. JUSTICE S.K. PANIGRAHI
                                                          ORDER

18.09.2024 Order No.

07. 1. This matter is taken up through a hybrid arrangement.

2. Learned counsel for the State seeks two weeks time to file counter affidavit.

3. List this matter on 8th October, 2024.

( Dr. S.K. Panigrahi) Judge Murmu Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Cuttack Date: 19-Sep-2024 19:48:31