Orissa High Court
Krushna Ch. Mohapatra vs Aska Co-Op. Sugar Industries on 18 September, 2024
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 20092 of 2017
Krushna Ch. Mohapatra ........ Petitioner(s)
Mr. K.A. Guru, Adv.
-Versus-
Aska Co-Op. Sugar Industries
Ltd. & Anr .......... Opposite Parties
Mr. D. Mohapatra, ASC
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
18.09.2024 Order No.
07. 1. This matter is taken up through a hybrid arrangement.
2. Learned counsel for the State seeks two weeks time to file counter affidavit.
3. List this matter on 8th October, 2024.
( Dr. S.K. Panigrahi) Judge Murmu Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Cuttack Date: 19-Sep-2024 19:48:31