Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(3) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980 (3)No order which adversely affects any person shall be passed under this clause unless such person has been given a reasonable opportunity of being heard.
