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State of Maharashtra - Section

Section 28 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

28. Power to determine conditions of University employees.

- Subject to the provisions of this Act, the designations qualifications, method of recruitment, pay allowances and other conditions of service of all employees of each University and their powers and duties shall be such as may, from time to time, be determined by the Statutes and Regulations.