Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 2 in The Rajasthan Municipalities Registration of Electors Order, 1974 2. Repeal. - On this Order coming into force, the previous order issued in this behalf under the laws and enactments shall stand repealed.
