Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 12] [Entire Act] Union of India - Subsection Section 12(4) in The Telecom Regulatory Authority Of India Act, 1997 (4)The Authority shall have the power to issue such directions to service providers as it may consider necessary for proper functioning by service providers.
