Securities And Exchange Board Of India - Subsection
Section 87B(3) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015
(3)The listed entity shall provide specific and adequate reply to all queries raised by stock exchange(s) with respect to any events or information.Provided that the stock exchange(s) shall disseminate information and clarification as soon as reasonably practicable.
