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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The State Bank Of India (Subsidiary Banks) Act, 1959

(4)[ For the purposes of this section,--
(a)"corresponding new bank" means in relation to the Bank of Jaipur Limited, the institution constituted under section 3 as the State Bank of Bikaner;
(b)"existing bank" includes the Bank of Jaipur Limited.]