Delhi High Court - Orders
Matrix Cellular International ... vs Union Of India & Ors on 7 November, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2653/2023 & CM APPLs.10218-19/2023
MATRIX CELLULAR INTERNATIONAL SERVICES
LIMITED & ANR. .....Petitioners
Through: Mr. Tushar Jarwal, Mr. Rahul Sateeja,
Ms. Daliya Singh, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Harpreet Singh, SSC with Ms.
Suhani Mathur, Mr. Jatin Kumar Gaur,
Advs.
Mr. Kavindra Kr. Gill, SPC, for UOI.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE MADHU JAIN
ORDER
% 07.11.2025
1. This hearing has been done through hybrid mode.
2. List for hearing on 22nd January, 2026.
3. The learned Counsel for the Respondent may file a brief synopsis at least two weeks prior to the next date of hearing.
PRATHIBA M. SINGH, J.
MADHU JAIN, J.
NOVEMBER 7, 2025/tg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2025 at 20:56:59