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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2) in The M.P. Zila Panchayat (Business) Rules, 1998

(2)Subject to the rules of business and the practice of the Panchayat and delegation, the Chief Executive Officer may dispose all cases of routine nature and those which either have no question of policy involved where in the question of policy has already been settled.