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Patna High Court - Orders

Jmd Services Private Limited vs The State Of Bihar on 27 March, 2025

Author: Partha Sarthy

Bench: Partha Sarthy

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.14167 of 2024
                  ======================================================
                  JMD Services Private Limited

                                                                                  ... ... Petitioner/s
                                                     Versus
                  The State of Bihar and Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr. Y.V. Giri, Sr. Advocate
                                                Ms. Shrishti Singh, Advocate
                                                Mr. Pranav Kumar, Advocate
                  For the State          :      Mr. P.K. Shahi, AG
                                                Mr. P.K. Verma, AAG-3
                  For the BMSICL         :      Mr. Lalit Kishore, Sr. Advocate
                  ======================================================
                  CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
                          and
                          HONOURABLE MR. JUSTICE PARTHA SARTHY
                                        ORAL ORDER

                  (Per: HONOURABLE THE ACTING CHIEF JUSTICE)

8    27-03-2025

Arguments heard.

2. Judgment reserved.

(Ashutosh Kumar, ACJ) (Partha Sarthy, J) Sauravkrsinha/ Praveen-II-

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