Patna High Court - Orders
Jmd Services Private Limited vs The State Of Bihar on 27 March, 2025
Author: Partha Sarthy
Bench: Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14167 of 2024
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JMD Services Private Limited
... ... Petitioner/s
Versus
The State of Bihar and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Y.V. Giri, Sr. Advocate
Ms. Shrishti Singh, Advocate
Mr. Pranav Kumar, Advocate
For the State : Mr. P.K. Shahi, AG
Mr. P.K. Verma, AAG-3
For the BMSICL : Mr. Lalit Kishore, Sr. Advocate
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
8 27-03-2025Arguments heard.
2. Judgment reserved.
(Ashutosh Kumar, ACJ) (Partha Sarthy, J) Sauravkrsinha/ Praveen-II-
U