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Delhi High Court - Orders

Central Vigilance Commission vs O. Abdul Hameed on 23 December, 2021

Author: Rekha Palli

Bench: Rekha Palli

                          $~43
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 5600/2021 & CM APPL. 17451/2021 -Stay.

                              CENTRAL VIGILANCE COMMISSION
                                                                                   ..... Petitioner
                                                Through      Mr. Arun K. Sharma and Ms. Tatini
                                                             Basu, Advs.



                                                versus

                              O. ABDUL HAMEED
                                                                                   ..... Respondent
                                                Through

                              CORAM:
                              HON'BLE MS. JUSTICE REKHA PALLI
                                      ORDER

% 23.12.2021 The Hon'ble Judge is on leave today. List on 31.03.2022.

(BY ORDER) COURT MASTER DECEMBER 23, 2021 Signature Not Verified DigitallySigned By:SAURABH RAWAT Signing Date:24.12.2021 14:21:17