Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(3)All the Presidents of the Water Users' Associations in the distributory area, so long as they hold such office, shall constitute the General Body of the Committee.