Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of West Bengal - Subsection

Section 82(4) in West Bengal Municipal Act, 1993

(4)A revised budget for the current year shall be framed in the prescribed form during the middle of the year and presented before the Board of Councilors for adoption after the first day of October, but not later than the thirty-first day of December, each year.