Rajasthan High Court - Jaipur
National Insurence Co Ltd vs Shiv Dayal Meena & Ors on 11 May, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.990/1997 Date of Order ::: 11.05.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J.
Shri Tej Prakash Sharma, counsel for appellant #### One week's time, as prayed, and no more is granted to counsel for appellant to file copy of newspaper along-with affidavit in view of order dated 12.12.2011 of this court, failing which the appeal shall stand dismissed automatically without reference to the court.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW