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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(g) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(g)Provisions stipulated in Regulations 26, 27, 28 and 29 under these Regulations shall be applicable to group Unit Linked insurance products:
(i)At each individual account level, if individual accounts are maintained.
(ii)At each policyholder fund level, if individual accounts are not maintained and only one fund is maintained.