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[Cites 7, Cited by 17]

Himachal Pradesh High Court

Geeta Kashyap vs . State Of H.P. on 4 October, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Geeta Kashyap vs. State of H.P. Cr.MP(M) No.2226 of 2022 04.10.2022 Present: Mr. Vinod Chauhan, Advocate, for the petitioner.

Ms. Divya Sood, Deputy Advocate General, for the respondent/State.

Notice. Ms. Divya Sood, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondent /State.

Heard. In the interim, it is ordered that petitioner shall be released on bail in the event of her arrest in case FIR No. 236 of 2020, dated 13.10.2020, under Sections 403, 406, 420, 465, 468 & 506 IPC read with Section 34 IPC, registered at Police Station Sadar Solan, District Solan, H.P., on her furnishing personal bond to the tune of Rs.50,000/-, with one surety in the like amount to the satisfaction of the Investigating Officer, subject to the following conditions:-

1. That the petitioner will join investigation of case as and when called for by the Investigating Officer, in accordance with law.
2. That the petitioner will not directly or indirectly make any inducement, threat of promise to any person acquainted with the facts of the case so as to dissuade her/him from disclosing such facts to the Investigating Officer or Court.
3. That the petitiner shall not tamper with the prosecution evidence, or, in any manner, try to overawe or influence the prosecution witnesses; and
4. That the petitioner will not leave India without prior permisson of the Court.

This order shall remain in force till 13.10.2022, on which date, status report be filed by respondent/State.

Learned counsel for the petitioner is permitted to produce copy of order downloaded from the High Court website ::: Downloaded on - 04/10/2022 20:02:10 :::CIS .

before the concerned authority, who shall not insist for certified copy of the order, however, it may verify the order from the High Court website or otherwise.

(Sushil Kukreja) Judge 4th October, 2022 (reena) ::: Downloaded on - 04/10/2022 20:02:10 :::CIS