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[Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act]

State of Odisha - Subsection

Section 148(1)(b) in The Orissa Grama Panchayats Act, 1964

(b)the members specified in Sub-clause (iii) of Clause (a) shall cease to be members of the Grama Panchayat of the Grama whose area is reduced and if there is a consequential reduction in the total membership in the Grama Panchayat below the minimum required under this Act the Collector may redelimit the words;