Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2A] [Entire Act] State of Maharashtra - Subsection Section 2A(a) in The Maharashtra Borstal Schools Rules, 1965 (a)offenders who cannot take and follow instructions in Marathi for the purposes of training in a Borstal School in this State, and
