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[Cites 0, Cited by 0] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(4) in The Punjab Factory Rules, 1952

(4)Crowds. - (a) Worker-pay-windows, first-aid stations and other points where a crowd may collect, shall not be placed near a railway track.
(b)At any time of the day when workers are starting or ending work, all railway traffic shall cease for not less than five minutes.