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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(3) in Rajasthan Para-medical Council Regulations, 2014

(3)All Question papers shall be opened only at the stipulated time and date of the respective examinations, in presence of three responsible persons of the area and the Superintendent of the Centre and two invigilators and one student appearing in the examination shall sign the envelope containing these Question papers, mentioning the date and time the envelope was opened.