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[Cites 0, Cited by 0] [Section 425(1)] [Section 425] [Entire Act]

State of Jharkhand - Subsection

Section 425(1)(j) in Jharkhand Municipal Act, 2011

(j)to convert into, or use as, a dwelling-house any building, which has been discontinued as, or appropriated for any purpose other than, a dwellinghouse,