Punjab-Haryana High Court
The State Of Haryana And Others vs Ashok Kumar And Another on 10 July, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 5782 of 2009 (O&M)
The State of Haryana and others
.....Appellants
Versus
Ashok Kumar and another
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Roopak Bansal, Additional Advocate General, Haryana.
Mr. Raj Mohan Singh, Advocate for the landowners.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2984 of 2009, titled as Dharam Pal Singh and others Vs. The State of Haryana and others.
(RAJESH BINDAL) JUDGE 10.07.2013 sharmila Devi Sharmila 2013.07.19 16:47 I attest to the accuracy and integrity of this document Chandigarh