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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(13)(iv) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(iv)The appointing authority may depute an employee of the Bank with his consent on deputation to any other co-operative institution or to any other agency on such terms and conditions as agreed upon between the Bank and the Foreign Institution.