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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(9) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(9)[ If discrepancies, which led to the suspension of the licence are not removed during the period of deferment, the licence may be expired after the date of its validity.] [Substituted by Notification F. No. BS/11/11/2020, dated 21.02.2020 w.e.f. 4.6.2018.]