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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(j) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(j)'Marked copy of the electoral roll' means the copy or copies of the electoral roll set apart for the purpose of marking the names of electors to whom ballot papers are issued at an election or to whom access is allowed to Electronic Voting Machines in order to exercise their franchise.