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State of Uttarakhand - Section

Section 21 in Uttarakhand Audit Act, 2012

21. Repeal and saving.

(1)The Uttar Pradesh Local Fund Audit Act, 1984 (Uttar Pradesh Act No. 12 of 1984) (to the context of State of Uttarakhand) is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the said Act shall be deemed to have been done or taken under the corresponding provisions of this Act.