Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 403] [Entire Act] State of Odisha - Subsection Section 403(2) in The Orissa Municipal Corporation Act, 2003 (2)Nothing in this Section shall be deemed to apply to any erection or thing to which clause (c) of Sub-section (1) of Section 415 applies.