Supreme Court - Daily Orders
State Of M.P. vs Monu Singh on 14 February, 2014
:
ITEM NO.29 Court No.4 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2014
CRLMP.NO(s). 2740
(From the judgement and order dated 13/08/2013 in MCRLC No.6648/2013, of
The HIGH COURT OF M.P AT GWALIOR)
STATE OF M.P. Petitioner(s)
VERSUS
MONU SINGH & ANR. Respondent(s)
CRLMP 2740/2014
(With appln(s) for c/delay in filing SLP)
Date: 14/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s)
Mr. C.D. Singh,Adv.
Ms. Sakshi Kakkar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
| (DEEPAK MANSUKHANI) |(M.S. NEGI) | | Court Master | Assistant Registrar |