Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7D] [Entire Act] State of Odisha - Subsection Section 7D(2) in The Orissa Panchayat Samiti Election Rules, 1991 (2)Objections or suggestions received after the period specified under Sub-rule (1) shall not be considered.
