Section 104 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
104. Inspection and supervision.
- The employer shall ensure at a construction site of a building or other construction work that-(a)a person responsible for a concreting work supervises the erection of the formwork, shores, braces and other supports used for such concreting work;(b)a person responsible for concreting work makes a thorough inspection of every formwork after erection of such formwork in such concreting work to ensure that such formwork is safe;(c)a person responsible for a concreting work regularly inspects the formwork, shores, braces, reshores and other supports during the placing of concrete;(d)any unsafe condition which is discovered during the inspections mentioned under clauses (b) and (c) is remedied immediately;(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the work place relating to such inspection and produce them for inspection upon the demand of an Inspector having jurisdiction.
