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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(aq) in Telecom Commercial Communications Customer Preference Regulations, 2018

(aq)"Preference of Mode for Commercial Communication" means preference exercised by the customer to permit commercial communications only through the selected mode of communications from the choices for modes made available in the relevant regulations or code(s) of practice;