Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 11 in Gujarat Minor Mineral Concession Rules, 2010

11. Register of quarry leases.

- The Competent Authority shall cause to maintain a register of quarry lease in Form E.