Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bombay Presidency - Section Section 46 in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 46. Protection of action taken under this Act. - Deleted by Mah. 18 of 1987 s.20.
